C/M Janta Inter College And ... vs State Of U.P. Thru Its Secy. And ...
2011 Latest Caselaw 6517 ALL

Citation : 2011 Latest Caselaw 6517 ALL
Judgement Date : 15 December, 2011

Allahabad High Court

C/M Janta Inter College And ... vs State Of U.P. Thru Its Secy. And ... on 15 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 63249 of 2011
 

 
Petitioner :- C/M Janta Inter College And Another
 
Respondent :- State Of U.P. Thru Its Secy. And Others
 
Petitioner Counsel :- Jitendra Singh,Ashok Khare,J.P. Singh
 
Respondent Counsel :- C.S.C.,Randhir Jain
 

 
Hon'ble Rajes Kumar,J.

Case called out twice. Learned counsel for the petitioner is present. Learned counsel for the respondents is not present. Counter affidavit has not yet been filed by respondent nos. 5, 6 and 7.

List in the second week of January, 2012. Meanwhile, the respondents may file counter affidavit. Learned counsel for the petitioner may inform about this order in writing to Sri Randhir Jain, Advocate.

Order Date :- 15.12.2011

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