Jyoti Mishra And Others vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 6513 ALL

Citation : 2011 Latest Caselaw 6513 ALL
Judgement Date : 15 December, 2011

Allahabad High Court

Jyoti Mishra And Others vs State Of U.P. Thru Secy. And Others on 15 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 72725 of 2011
 

 
Petitioner :- Jyoti Mishra And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Sandeep Srivastava
 
Respondent Counsel :- C.S.C.,Anubhav Chandra,Neeraj Tiwari
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri Neeraj Tiwari, learned counsel appearing on behalf of the University, put up on 19.12.2011 as fresh. By that time he may seek instruction.

Order Date :- 15.12.2011

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