C/M Madarsa Jame-Ul-Uloom And ... vs State Of U.P. Thru Its Princ.Secy. ...
2011 Latest Caselaw 6512 ALL

Citation : 2011 Latest Caselaw 6512 ALL
Judgement Date : 15 December, 2011

Allahabad High Court

C/M Madarsa Jame-Ul-Uloom And ... vs State Of U.P. Thru Its Princ.Secy. ... on 15 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 51444 of 2011
 

 
Petitioner :- C/M Madarsa Jame-Ul-Uloom And Another
 
Respondent :- State Of U.P. Thru Its Princ.Secy. And Others
 
Petitioner Counsel :- Gautam Baghel,P.S. Baghel
 
Respondent Counsel :- C.S.C.,Chandra Kr. Rai
 

 
Hon'ble Rajes Kumar,J.

List in the second week of January, 2012. Meanwhile, the respondent no.3 and learned Standing Counsel may file counter affidavit. The petitioners may inform about this order to the learned counsel for the respondents.

Order Date :- 15.12.2011

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