Mayank Rawat & Another vs State Of U.P. & Others
2011 Latest Caselaw 6511 ALL

Citation : 2011 Latest Caselaw 6511 ALL
Judgement Date : 15 December, 2011

Allahabad High Court

Mayank Rawat & Another vs State Of U.P. & Others on 15 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 72705 of 2011
 

 
Petitioner :- Mayank Rawat & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Kamlesh Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on Tuesday before another Bench, after taking nomination from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 15.12.2011

SRY

Download the LatestLaws.com Mobile App