Shailendra Singh vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 6505 ALL

Citation : 2011 Latest Caselaw 6505 ALL
Judgement Date : 15 December, 2011

Allahabad High Court

Shailendra Singh vs State Of U.P. Thru Secy. And Others on 15 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 72522 of 2011
 

 
Petitioner :- Shailendra Singh
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Dileep Kumar Srivastava
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble Rajes Kumar,J.

Sri Neeraj Tiwari, learned counsel appearing for respondent no. 2 states that some time may be allowed to seek instruction.

Put up on Thursday (22.12.2011) as fresh. Meanwhile, the petitioner may also serve the copy of the petition on respondent nos. 3 and 4 by dasti summon and file affidavit in this regard.

Order Date :- 15.12.2011

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