Bhagwandas & Ors. vs State Of U.P. Thru. Secr. Urban ...
2011 Latest Caselaw 6504 ALL

Citation : 2011 Latest Caselaw 6504 ALL
Judgement Date : 15 December, 2011

Allahabad High Court

Bhagwandas & Ors. vs State Of U.P. Thru. Secr. Urban ... on 15 December, 2011

Bench: Vineet Saran, Ashok Pal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 14321 of 2010
 

 
Petitioner :- Bhagwandas & Ors.
 
Respondent :- State Of U.P. Thru. Secr. Urban Land Ceiling & Ors.
 
Petitioner Counsel :- Raj Karan Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Ashok Pal Singh,J.

List in the third weeks of January, 2012.

It is made clear that even if no counter affidavit is filed by the next date, this writ petition will be taken up for final decision.

Order Date :- 15.12.2011.

Rks.

(Ashok Pal Singh, J) (Vineet Sran, J)

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