Ajay Kumar Mishra vs State Of U.P. And Others
2011 Latest Caselaw 6488 ALL

Citation : 2011 Latest Caselaw 6488 ALL
Judgement Date : 14 December, 2011

Allahabad High Court

Ajay Kumar Mishra vs State Of U.P. And Others on 14 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 23867 of 2011
 

 
Petitioner :- Ajay Kumar Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Alok Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list in order to enable the learned counsel to study the matter and then address the Court.

Order Date :- 14.12.2011

SRY

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