M/S Kanpur Tractors Ltd. vs State Of U.P. And Others
2011 Latest Caselaw 6485 ALL

Citation : 2011 Latest Caselaw 6485 ALL
Judgement Date : 14 December, 2011

Allahabad High Court

M/S Kanpur Tractors Ltd. vs State Of U.P. And Others on 14 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 20955 of 2009
 

 
Petitioner :- M/S Kanpur Tractors Ltd.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Yogesh Agarwal,D. Kumar Mishra,D.K. Singh
 
Respondent Counsel :- C.S.C.,A.K. Srivastava
 

 
Hon'ble V.K. Shukla,J.

List in third week of January, 2012.

Interim order is extended till the next date of listing.

Order Date :- 14.12.2011

SRY

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