Akhileshwer Pandey vs State Of U.P. And Others
2011 Latest Caselaw 6454 ALL

Citation : 2011 Latest Caselaw 6454 ALL
Judgement Date : 12 December, 2011

Allahabad High Court

Akhileshwer Pandey vs State Of U.P. And Others on 12 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 7680 of 2011
 

 
Petitioner :- Akhileshwer Pandey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajeev Kumar Singh,Shashikant Dwivedi
 
Respondent Counsel :- C.S.C.,B.D.Pandey,R.C.Dwivedi,Satish Mandhyan,Saumitra Singh,Sunita Agrawal
 

 
Hon'ble Rajes Kumar,J.

Sri B.D. Pandey, Advocate filed counter affidavit today, the same may be placed on record. The petitioner filed rejoinder affidavit to the counter affidavit filed by respondent no. 4. He prays that the matter may be taken up day after tomorrow to enable him to file rejoinder affidavit.

Put up day after tomorrow i.e. on 14.12.2011 as unlisted.

Order Date :- 12.12.2011

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