Kumari Shilpi (Minor) vs State Of U.P. And Others
2011 Latest Caselaw 6430 ALL

Citation : 2011 Latest Caselaw 6430 ALL
Judgement Date : 9 December, 2011

Allahabad High Court

Kumari Shilpi (Minor) vs State Of U.P. And Others on 9 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 44998 of 2011
 

 
Petitioner :- Kumari Shilpi (Minor)
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vinay Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the Gorakhpur University states that the counter affidavit is under preparation. On his request, list in the next cause list i.e. on 16.12.2011.

Order Date :- 9.12.2011

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