Citation : 2011 Latest Caselaw 6426 ALL
Judgement Date : 9 December, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 70983 of 2011 Petitioner :- Bala Ji Degree College And Another Respondent :- Regional Director Northern Regional Committee And Another Petitioner Counsel :- Neeraj Tiwari Respondent Counsel :- R.A. Akhtar Hon'ble Rajes Kumar,J.
Sri R.A. Akhtar, learned counsel appearing on behalf of respondents prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks.
List in the third week of January, 2012.
Order Date :- 9.12.2011
OP
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