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Ranveer Singh vs Union Of India Thru' Secy. ...
2011 Latest Caselaw 6406 ALL

Citation : 2011 Latest Caselaw 6406 ALL
Judgement Date : 8 December, 2011

Allahabad High Court
Ranveer Singh vs Union Of India Thru' Secy. ... on 8 December, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 63874 of 2006
 

 
Petitioner :- Ranveer Singh
 
Respondent :- Union Of India Thru' Secy. (Finance) Ministry Of Finance
 
Petitioner Counsel :- Shailenra
 
Respondent Counsel :- A.S.G.I.,S.C.,Tarun Varma
 

 
Hon'ble Sunil Hali,J.

Heard in part.

As prayed, put up on Monday i.e. 12.12.2011 at 10 A.M.  

Order Date :- 8.12.2011

NS

 

 

 
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