Sant Ram And Others vs State Of U.P. And Others
2011 Latest Caselaw 6405 ALL

Citation : 2011 Latest Caselaw 6405 ALL
Judgement Date : 8 December, 2011

Allahabad High Court

Sant Ram And Others vs State Of U.P. And Others on 8 December, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 39802 of 2011
 

 
Petitioner :- Sant Ram And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amar Nath
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned counsel for the applicants prays for and is granted a week's time to file a supplementary affidavit bringing on record the statement of the prosecutrix, Smt. Pinki recorded under Section 164 Cr. P. C.

Put up this case on 20.12.2011 as a fresh case.

Order Date: 8.12.2011.

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