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Prince Gangwar vs State Of U.P.
2011 Latest Caselaw 6403 ALL

Citation : 2011 Latest Caselaw 6403 ALL
Judgement Date : 8 December, 2011

Allahabad High Court
Prince Gangwar vs State Of U.P. on 8 December, 2011
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 39887 of 2011
 

 
Petitioner :- Prince Gangwar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sikandar B. Kochar
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Heard learned counsel for the applicant and learned A. G. A.

Learned A. G. A. prays for and is granted a week's time to obtain instructions.

List this case on 19.12.2011.

Order Date :- 8.12.2011

HR

 

 

 
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