Kunwar Pal Singh vs Board Of Director U.P.S.R.T.C. & ...
2011 Latest Caselaw 6389 ALL

Citation : 2011 Latest Caselaw 6389 ALL
Judgement Date : 8 December, 2011

Allahabad High Court

Kunwar Pal Singh vs Board Of Director U.P.S.R.T.C. & ... on 8 December, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 14186 of 1993
 

 
Petitioner :- Kunwar Pal Singh
 
Respondent :- Board Of Director U.P.S.R.T.C. & Others
 
Petitioner Counsel :- Y.D.Sharma,Manu Ghildiyal
 
Respondent Counsel :- S.C.,Sameer Sharma
 

 
Hon'ble Sunil Hali,J.

As prayed, list this matter in the next week.

Order Date :- 8.12.2011

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