C/M Janta Shiksha Prasar Samiti ... vs State Of U.P. And Others
2011 Latest Caselaw 6388 ALL

Citation : 2011 Latest Caselaw 6388 ALL
Judgement Date : 8 December, 2011

Allahabad High Court

C/M Janta Shiksha Prasar Samiti ... vs State Of U.P. And Others on 8 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 70663 of 2011
 

 
Petitioner :- C/M Janta Shiksha Prasar Samiti And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K. Yadav
 
Respondent Counsel :- C.S.C.,Durga Prasad Singh,Pankaj Kumar Tyagi
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioners states that the matter relates to the Education Service. Therefore, it is cognizable by a Bench dealing with Education Service.

Put up on 12.12.2011 as fresh before the appropriate Bench.

Order Date :- 8.12.2011

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