Moti Ram And Another vs State Of U.P. And Another
2011 Latest Caselaw 6386 ALL

Citation : 2011 Latest Caselaw 6386 ALL
Judgement Date : 8 December, 2011

Allahabad High Court

Moti Ram And Another vs State Of U.P. And Another on 8 December, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 39789 of 2011
 

 
Petitioner :- Moti Ram And Another
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- S.K. Tiwari
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

As prayed by learned counsel for the applicants, put up this case on 12.12.2011 as a fresh case.

Order Date :- 8.12.2011

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