C/M The Anglo Oriental School ... vs State Of U.P. And Others
2011 Latest Caselaw 6375 ALL

Citation : 2011 Latest Caselaw 6375 ALL
Judgement Date : 7 December, 2011

Allahabad High Court

C/M The Anglo Oriental School ... vs State Of U.P. And Others on 7 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 31302 of 2011
 

 
Petitioner :- C/M The Anglo Oriental School Association And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G.K. Singh,V.K. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioners states that the rejoinder affidavit is ready but the same has not been served upon the counsel for the respondents.

In view of the above, list in the next cause list. Meanwhile, the petitioners may file rejoinder affidavit after serving the copy to the counsel for the respondents.

Till the next date of listing, the interim order shall continue.

Order Date :- 7.12.2011

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