Citation : 2011 Latest Caselaw 6370 ALL
Judgement Date : 7 December, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 57086 of 2011 Petitioner :- Vijay Kumar Rao Respondent :- State Of U.P. And Others Petitioner Counsel :- Vinay Kumar Rai,Saket Mani Tripathi Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List after three weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 7.12.2011
SRY
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