State Of U.P. Thru Secretary ... vs M.G. Tripathi S/O Late Ram Nagina ...
2011 Latest Caselaw 6350 ALL

Citation : 2011 Latest Caselaw 6350 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

State Of U.P. Thru Secretary ... vs M.G. Tripathi S/O Late Ram Nagina ... on 5 December, 2011

Bench: Uma Nath Singh, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 280 of 2010
 

 
Petitioner :- State Of U.P. Thru Secretary Inst.Finance Tax & Registration
 
Respondent :- M.G. Tripathi S/O Late Ram Nagina Tripathi
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora,J.

Writ Petition allowed vide our order of date, passed on separate sheets, placed in Writ Petition No. 479 (SB) of 2010.

Order Date :- 5.12.2011

ashok

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