State Of U.P.,Thru. Prin. ... vs Sri Raj Kumar, & Another
2011 Latest Caselaw 6349 ALL

Citation : 2011 Latest Caselaw 6349 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

State Of U.P.,Thru. Prin. ... vs Sri Raj Kumar, & Another on 5 December, 2011

Bench: Uma Nath Singh, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 181 of 2010
 

 
Petitioner :- State Of U.P.,Thru. Prin. Secy.,Tax & Registration & Anr.
 
Respondent :- Sri Raj Kumar, & Another
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora,J.

Writ Petition allowed vide our order of date, passed on separate sheets, placed in Writ Petition No. 479 (SB) of 2010.

Order Date :- 5.12.2011

ashok

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