Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

State Of U.P., Thru.Prin. ... vs Awadhesh Kumar Shukla
2011 Latest Caselaw 6348 ALL

Citation : 2011 Latest Caselaw 6348 ALL
Judgement Date : 5 December, 2011

Allahabad High Court
State Of U.P., Thru.Prin. ... vs Awadhesh Kumar Shukla on 5 December, 2011
Bench: Uma Nath Singh, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 935 of 2010
 

 
Petitioner :- State Of U.P., Thru.Prin. Secy.,Tax & Registration & Anr.
 
Respondent :- Awadhesh Kumar Shukla
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora,J.

Writ Petition allowed vide our order of date, passed on separate sheets, placed in Writ Petition No. 479 (SB) of 2010.

Order Date :- 5.12.2011

ashok

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter