Rahul Kumar Tyagi vs State Of U.P. & Others
2011 Latest Caselaw 6342 ALL

Citation : 2011 Latest Caselaw 6342 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

Rahul Kumar Tyagi vs State Of U.P. & Others on 5 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 69892 of 2011
 

 
Petitioner :- Rahul Kumar Tyagi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vijay Gautam
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 5.12.2011

SRY

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