State Of U.P.Thru. Sec.,Home ... vs Shri Lokesh Kumar And Another
2011 Latest Caselaw 6340 ALL

Citation : 2011 Latest Caselaw 6340 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

State Of U.P.Thru. Sec.,Home ... vs Shri Lokesh Kumar And Another on 5 December, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 58834 of 2011
 

 
Petitioner :- State Of U.P.Thru. Sec.,Home Deptt.U.P.Secretariat & Others
 
Respondent :- Shri Lokesh Kumar And Another
 
Petitioner Counsel :- R.B.Pradhan
 
Respondent Counsel :- Vinod Kumar Mishra,Vijay Gautam
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

As prayed, put up on 8.12.2011 in the additional cause list.

Order Date :- 5.12.2011

RKP

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