Narad Yadav vs State Of U.P. And Others
2011 Latest Caselaw 6330 ALL

Citation : 2011 Latest Caselaw 6330 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

Narad Yadav vs State Of U.P. And Others on 5 December, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 60322 of 2011
 

 
Petitioner :- Narad Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Birendra Singh,P.N.Saxena
 
Respondent Counsel :- C.S.C.,R.B.Pradhan
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Put up day after tomorrow in the additional cause list to enable learned counsel for the petitioner to file supplementary affidavit.

Order Date :- 5.12.2011

RKP

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