Mandavi Dev Singh vs State Of U.P. & Others
2011 Latest Caselaw 6324 ALL

Citation : 2011 Latest Caselaw 6324 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

Mandavi Dev Singh vs State Of U.P. & Others on 5 December, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 70015 of 2011
 

 
Petitioner :- Mandavi Dev Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Jagdish Pathak
 
Respondent Counsel :- C.S.C.,V.P. Mathur
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Put up day after tomorrow in the additional cause list to enable Shri Gautam Baghel to seek instructions from the UP Public Service Commission.

Order Date :- 5.12.2011

RKP

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