Sudhir Bihari Bhatnagar vs State Of U.P. & Others
2011 Latest Caselaw 6289 ALL

Citation : 2011 Latest Caselaw 6289 ALL
Judgement Date : 2 December, 2011

Allahabad High Court

Sudhir Bihari Bhatnagar vs State Of U.P. & Others on 2 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 69545 of 2011
 

 
Petitioner :- Sudhir Bihari Bhatnagar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pradeep Kumar Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted three weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List thereafter on 10.01.2012.

Order Date :- 2.12.2011

SRY

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