Kamal Nayan Chaturvedi vs District Inspector Of Schools, ...
2011 Latest Caselaw 6286 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 299 of 2010
 

 
Petitioner :- Kamal Nayan Chaturvedi
 
Respondent :- District Inspector Of Schools, Banda And Others
 
Petitioner Counsel :- K.K. Mishra
 
Respondent Counsel :- C.S.C.,M.P. Srivastava,S.R. Singh
 

 
Hon'ble Syed Rafat Alam,Chief Justice
 
Hon'ble Ran Vijai Singh,J.

Issue notice to the respondent No.4 by Registered Post A.D. returnable within six weeks.

Sri Dasrath Ram, learned Additional Chief Standing Counsel, has appeared for respondent Nos. 1 and 2. Sri A.K. Yadav, Advocate, has appeared for respondent No.3. They pray for and are granted four weeks' time to file counter affidavit.

List this matter immediately after the service of notice.

Order Date :- 2.12.2011

NS

(Ran Vijai Singh,J.) (S.R. Alam, C.J.)

Chief Justice's Court

Case :- SPECIAL APPEAL DEFECTIVE No. - 299 of 2010

Petitioner :- Kamal Nayan Chaturvedi

Respondent :- District Inspector Of Schools, Banda And Others

Petitioner Counsel :- K.K. Mishra

Respondent Counsel :- C.S.C.,M.P. Srivastava,S.R. Singh

Hon'ble Syed Rafat Alam,Chief Justice

Hon'ble Ran Vijai Singh,J.

Civil Misc. Delay Condonation Application No.83083 of 2010

Issue notice.

Order Date :- 2.12.2011

NS

(Ran Vijai Singh,J.) (S.R. Alam, C.J.)