Suresh Prasad Gupta And Others vs State Of U.P. Thru' Secretary ...
2011 Latest Caselaw 6276 ALL

Citation : 2011 Latest Caselaw 6276 ALL
Judgement Date : 1 December, 2011

Allahabad High Court

Suresh Prasad Gupta And Others vs State Of U.P. Thru' Secretary ... on 1 December, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 50108 of 2006
 

 
Petitioner :- Suresh Prasad Gupta And Others
 
Respondent :- State Of U.P. Thru' Secretary Finance And Revenue And Ors.
 
Petitioner Counsel :- O.P. Pandey,P.K. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list this matter in the week commencing from 12.12.2011.

Order Date :- 1.12.2011

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