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C/M Gram Swavalambi Uchchatar ... vs State Of U.P. & Others
2011 Latest Caselaw 6273 ALL

Citation : 2011 Latest Caselaw 6273 ALL
Judgement Date : 1 December, 2011

Allahabad High Court
C/M Gram Swavalambi Uchchatar ... vs State Of U.P. & Others on 1 December, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 69373 of 2011
 

 
Petitioner :- C/M Gram Swavalambi Uchchatar Madhyamik Vidyalay And Anr
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vashistha Tiwari
 
Respondent Counsel :- C. S. C.,Rajesh Sharma
 

 
Hon'ble Rajes Kumar,J.

Sri Suved Sharma, Advocate, states that Sri Umesh Narain Sharma, Senior Advocate, has instruction to appear in the case on behalf of the respondent.

On his request, put up on 5.12.2011 as fresh.

Order Date :- 1.12.2011

OP

 

 

 
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