Sandeep Bhardwaj vs State Of U.P. And Another
2011 Latest Caselaw 6272 ALL

Citation : 2011 Latest Caselaw 6272 ALL
Judgement Date : 1 December, 2011

Allahabad High Court

Sandeep Bhardwaj vs State Of U.P. And Another on 1 December, 2011

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 29505 of 2011
 

 
Petitioner :- Sandeep Bhardwaj
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Mithilesh Kumar Shukla,Avanish Kumar Shukla
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

It has been intimated by the learned counsel for the applicants, that the mediation is still pending between the parties, pursuant to the earlier order of this Court dated 19.9.2011.

Accordingly, list after one month after obtaining report from the Mediation Centre.

Till the next date of listing, interim order granted earlier by this Court, if any, shall remain operative.

Order Date :- 1.12.2011

Hasnain

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