Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Vipin Kumar Singh vs Union Of India Thru Secretary ...
2011 Latest Caselaw 6268 ALL

Citation : 2011 Latest Caselaw 6268 ALL
Judgement Date : 1 December, 2011

Allahabad High Court
Vipin Kumar Singh vs Union Of India Thru Secretary ... on 1 December, 2011
Bench: Sunil Ambwani, Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 64820 of 2011
 

 
Petitioner :- Vipin Kumar Singh
 
Respondent :- Union Of India Thru Secretary Deptt. Of Agricultre & Others
 
Petitioner Counsel :- Manu Singh
 
Respondent Counsel :- A.S.G.I.,C.S.C.,Rohit Agarwal
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Shri Rohit Agarwal has accepted notice on behalf of respondent nos. 4 and 5. He is allowed two weeks' time to file counter affidavit. The petitioner will have three days thereafter to file rejoinder affidavit.

Connect with Writ Petition No. 64811 of 2011 and list on 22.12.2011.

Order Date :- 1.12.2011

RKP

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter