Saleem Javaid vs The Board Of High School And ...
2011 Latest Caselaw 6267 ALL

Citation : 2011 Latest Caselaw 6267 ALL
Judgement Date : 1 December, 2011

Allahabad High Court

Saleem Javaid vs The Board Of High School And ... on 1 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 69378 of 2011
 

 
Petitioner :- Saleem Javaid
 
Respondent :- The Board Of High School And Intermediate ,Alld And Anr
 
Petitioner Counsel :- Vivek Kumar Singh,F. A. Ansari
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 1.12.2011

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