Vinod Kumar Yadav vs R.B. Gupta (Senior Account ...
2011 Latest Caselaw 6262 ALL

Citation : 2011 Latest Caselaw 6262 ALL
Judgement Date : 1 December, 2011

Allahabad High Court

Vinod Kumar Yadav vs R.B. Gupta (Senior Account ... on 1 December, 2011

Bench: Sanjay Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 
Civil Misc. Recall Application No. 235052 of 2011 in
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4484 of 2009
 
Petitioner :- Vinod Kumar Yadav
 
Respondent :- R.B. Gupta (Senior Account Officer) And Another
 
Petitioner Counsel :- Arun Kumar,Ajay Dwivedi
 
Respondent Counsel :- S.C.
 

 
Hon'ble Sanjay Misra,J.

Cause list has been revised. None appears on behalf of the applicant to press the application. There is no illness slip nor any mention to pass over the matter today. It is accordingly dismissed for non prosecution.

No order is passed as to costs.

Order Date :- 1.12.2011

Pravin

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