In-Re D.J. Moradabad vs Rakesh Chand Sharma
2011 Latest Caselaw 4247 ALL

Citation : 2011 Latest Caselaw 4247 ALL
Judgement Date : 30 August, 2011

Allahabad High Court

In-Re D.J. Moradabad vs Rakesh Chand Sharma on 30 August, 2011

Bench: Amar Saran, Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 13 of 2010
 

 
Petitioner :- In-Re D.J. Moradabad
 
Respondent :- Rakesh Chand Sharma
 
Petitioner Counsel :- A.G.A.
 
Respondent Counsel :- Manish Mishra,Avanish Mishra,Dinesh Pathak,Rakesh Pathak
 

 
Hon'ble Amar Saran,J.

Hon'ble Shyam Shankar Tiwari,J.

List on 17.10.2011. On the same day contemner shall remain present in the court.

Order Date :- 30.8.2011

Gss

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