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Ntpc Limited & Another vs State Of U.P. & Others
2011 Latest Caselaw 4241 ALL

Citation : 2011 Latest Caselaw 4241 ALL
Judgement Date : 30 August, 2011

Allahabad High Court
Ntpc Limited & Another vs State Of U.P. & Others on 30 August, 2011
Bench: Sunil Ambwani, Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 327 of 2008
 

 
Petitioner :- Ntpc Limited & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- V.K. Upadhya
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Pankaj Mithal,J.

Heard in part.

Put up day after tomorrow i.e.1.9.2011.

Interim orders already granted in all the connected matter, challenging the Fifth amendment to the U.P. Transport of Timber and Other Forest Produce Rules 1978, will continue to operate till the matters are finally decided.

Order Date :- 30.8.2011

piyush

 

 

 
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