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Jaiveer vs National Insurance Company Ltd. ...
2011 Latest Caselaw 4240 ALL

Citation : 2011 Latest Caselaw 4240 ALL
Judgement Date : 30 August, 2011

Allahabad High Court
Jaiveer vs National Insurance Company Ltd. ... on 30 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1377 of 2011
 

 
Petitioner :- Jaiveer
 
Respondent :- National Insurance Company Ltd. And Others
 
Petitioner Counsel :- Jitendra Kumar Shishodia
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    Supplementary Affidavit has been filed today on behalf of the appellant annexing thereto, a certified copy of the Formal Order. Let the Supplementary Affidavit be placed on record.

Civil Misc. Delay Condonation Application No. 253152 of 2011

    Issue notice on the aforementioned Delay Condonation Application.

    Notice will be issued by Registered Speed Post A.D. fixing 22.11.2011 .

    Requisite steps will be taken within one week.

    List this case on 22.11.2011 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 30.8.2011

NS

 

 

 
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