Kishor Kumar vs State Of U.P. And Others
2011 Latest Caselaw 4235 ALL

Citation : 2011 Latest Caselaw 4235 ALL
Judgement Date : 30 August, 2011

Allahabad High Court

Kishor Kumar vs State Of U.P. And Others on 30 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 49541 of 2011
 

 
Petitioner :- Kishor Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pankaj Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Against the appellate order, the petitioner has alternative remedy by way of revision under Rule 13 of U.P. Government Servant (Discipline and Appeal), Rules, 1999.

The writ petition is dismissed on the ground of alternative remedy.

Order Date :- 30.8.2011

R./

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