Citation : 2011 Latest Caselaw 4226 ALL
Judgement Date : 30 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2958 of 2011 Petitioner :- Shriram General Insurance Co Ltd Respondent :- Satya Veer And Another Petitioner Counsel :- Rahul Sahai Respondent Counsel :- S. K. Tripathi Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Heard Sri Rahul Sahai, learned counsel for the appellant, and Sri S.K. Tripathi, learned counsel for the caveator/claimant-respondent No.1.
Judgement reserved.
Order Date :- 30.8.2011
NS
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