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Ajai Pal Singh And Others vs State Of U.P. And Another
2011 Latest Caselaw 4193 ALL

Citation : 2011 Latest Caselaw 4193 ALL
Judgement Date : 29 August, 2011

Allahabad High Court
Ajai Pal Singh And Others vs State Of U.P. And Another on 29 August, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 39437 of 2011
 

 
Petitioner :- Ajai Pal Singh And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Mahipal Singh
 
Respondent Counsel :- C.S.C.,Rahul Kakran
 

 
Hon'ble Rajes Kumar,J.

List this case after four weeks.

Till the next date of listing, interim order shall continue.

Order Date :- 29.8.2011

OP

 

 

 
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