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The Oriental Insurance Co. Ltd. vs Manoj Kumar And Ors.
2011 Latest Caselaw 4185 ALL

Citation : 2011 Latest Caselaw 4185 ALL
Judgement Date : 29 August, 2011

Allahabad High Court
The Oriental Insurance Co. Ltd. vs Manoj Kumar And Ors. on 29 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1240 of 2000
 

 
Petitioner :- The Oriental Insurance Co. Ltd.
 
Respondent :- Manoj Kumar And Ors.
 
Petitioner Counsel :- A.K. Srivastava,S.C.Srivastava
 
Respondent Counsel :- Siddharth
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    On prayer made by Sri S.C. Srivastava, learned counsel for the appellant, the case is passed over for the day.

Order Date :- 29.8.2011

NS

 

 

 
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