Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Reliance Infocomm Ltd. vs State Of U.P. Thorugh Principal ...
2011 Latest Caselaw 4184 ALL

Citation : 2011 Latest Caselaw 4184 ALL
Judgement Date : 29 August, 2011

Allahabad High Court
Reliance Infocomm Ltd. vs State Of U.P. Thorugh Principal ... on 29 August, 2011
Bench: Rajiv Sharma



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 2430 of 2011
 

 
Petitioner :- Reliance Infocomm Ltd.
 
Respondent :- State Of U.P. Thorugh Principal Secy. Tax And Registration
 
Petitioner Counsel :- Sanjiv Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Dismissed vide order of date passed on separate sheets contained in writ petition no. 2469(MS) of 2011.

Order Date :- 29.8.2011

MH/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter