Citation : 2011 Latest Caselaw 4183 ALL
Judgement Date : 29 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. SINGLE No. - 2427 of 2011 Petitioner :- Reliance Infocomm Ltd. Respondent :- State Of U.P. Thorugh Principal Secy.Tax And Registration Petitioner Counsel :- Sanjiv Srivastava Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
Dismissed vide order of date passed on separate sheets contained in writ petition no. 2469(MS) of 2011.
Order Date :- 29.8.2011
MH/-
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