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Meghraj & Others vs State Of U.P. Through Secretary ...
2011 Latest Caselaw 4182 ALL

Citation : 2011 Latest Caselaw 4182 ALL
Judgement Date : 29 August, 2011

Allahabad High Court
Meghraj & Others vs State Of U.P. Through Secretary ... on 29 August, 2011
Bench: Amar Saran, Shyam Shankar Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15879 of 2011
 

 
Petitioner :- Meghraj & Others
 
Respondent :- State Of U.P. Through Secretary Lko. & Others
 
Petitioner Counsel :- Apurva Hajela
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Shyam Shankar Tiwari,J.

Put up on 7.9.2011.

Learned counsel for the petitioners may file a copy of order dated 3.2.2011 passed in Case  No. 617 of 2010 referred to in annexure-2 and other documents showing that they are sons of Kunwar Pal Singh and not the sons of Balwanta on an affidavit. 

Order Date :- 29.8.2011

Gss

 

 

 
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