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Ragional Manager U.P. Forest ... vs M/S. Shushil Chand Jain & Company
2011 Latest Caselaw 4179 ALL

Citation : 2011 Latest Caselaw 4179 ALL
Judgement Date : 29 August, 2011

Allahabad High Court
Ragional Manager U.P. Forest ... vs M/S. Shushil Chand Jain & Company on 29 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1001 of 1995
 

 
Petitioner :- Ragional Manager U.P. Forest Corpn. Alld. & Others
 
Respondent :- M/S. Shushil Chand Jain & Company
 
Petitioner Counsel :- V.K. Jain,V.K.Singh
 
Respondent Counsel :- S.P. Pandey,Murlidhar
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    As prayed by Sri V.K. Singh, learned Senior Counsel appearing for the appellants, the case along with connected matter, is directed to be listed in the next cause list.

Order Date :- 29.8.2011

NS

 

 

 
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