Sudama Singh vs State Of U.P.
2011 Latest Caselaw 4160 ALL

Citation : 2011 Latest Caselaw 4160 ALL
Judgement Date : 26 August, 2011

Allahabad High Court

Sudama Singh vs State Of U.P. on 26 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21956 of 2011
 

 
Petitioner :- Sudama Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dilip Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

This is second bail application.

List before appropriate court along with the record of the first bail application.

Order Date :- 26.8.2011

Gss

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