Royal Sundaram Alliance ... vs Sahab Singh And Others
2011 Latest Caselaw 4157 ALL

Citation : 2011 Latest Caselaw 4157 ALL
Judgement Date : 26 August, 2011

Allahabad High Court

Royal Sundaram Alliance ... vs Sahab Singh And Others on 26 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2940 of 2011
 

 
Petitioner :- Royal Sundaram Alliance Insurance Co. Ltd.
 
Respondent :- Sahab Singh And Others
 
Petitioner Counsel :- S.K. Mehrotra
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Put up as fresh, if possible, on 30th August, 2011 before another Bench of which one of us (S.P. Mehrotra,J.) is not a member after obtaining nomination from the Hon'ble the Chief Justice.

Order Date :- 26.8.2011

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