Surya Narayan Dwivedi vs State Of U.P. And Others
2011 Latest Caselaw 4156 ALL

Citation : 2011 Latest Caselaw 4156 ALL
Judgement Date : 26 August, 2011

Allahabad High Court

Surya Narayan Dwivedi vs State Of U.P. And Others on 26 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41053 of 2011
 

 
Petitioner :- Surya Narayan Dwivedi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Abhishek Mishra,K.N.Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same may be kept on record.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 26.8.2011

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