Citation : 2011 Latest Caselaw 4153 ALL
Judgement Date : 26 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 55 Case :- CRIMINAL REVISION No. - 1000 of 2002 Petitioner :- Dr. Abdul Wahid Azmi Respondent :- Ram Palat Singh Petitioner Counsel :- Prabodh Gaur Respondent Counsel :- A.G.A. Hon'ble Yogesh Chandra Gupta,J.
List is revised. None is present.
List in the next cause list.
Order Date :- 26.8.2011
NS
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