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Om Prakash Agrawal vs State Of U.P. & Others
2011 Latest Caselaw 4146 ALL

Citation : 2011 Latest Caselaw 4146 ALL
Judgement Date : 25 August, 2011

Allahabad High Court
Om Prakash Agrawal vs State Of U.P. & Others on 25 August, 2011
Bench: Ashok Bhushan, Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 9383 of 2011
 

 
Petitioner :- Om Prakash Agrawal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- K. Shahi,Rajendra Prasad
 
Respondent Counsel :- C. S. C.,D. Vaishya
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Ran Vijai Singh,J.

Dismissed.

For orders see order of the date passed on writ petition No. 7347 of 2011, Sanjay Gupta Vs. State of U.P. and others.

Order Date :- 25.8.2011

LA/-

 

 

 
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